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[Cites 0, Cited by 2] [Entire Act]

State of Jammu-Kashmir - Section

Section 10 in Jammu and Kashmir Reservation Act, 2004

10. Reservation not to bar admission in open merit.

- Nothing contained in section 9 shall bar admission of members of the reserved categories against seats other than, or in addition to, those reserved for them under the said section, if such members are found qualified for admission on merit as compared with candidates not belonging to any reserved category.