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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(b) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(b)to meet the cost of higher education including where necessary, the travelling expenses of the subscriber and members of his family or any person actually dependent on him in the following cases namely :-
(i)for education outside India for an academic, technical, professional or vocational courses beyond the High School stage;
(ii)for any medical, engineering or other technical or specialised course in India beyond the High School stage: