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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(26) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(26)"wet land" means land localized for heavy irrigation of crops, like paddy sugarcane and banana.Chapter -II Constitution of Command Area Development Authority, appointment of Commissioner, Pipe Committee and other agencies, etc.