Section 6(1) in Bihar Agricultural University Act, 2010
(1)The University shall, subject to the provisions of this Act and the statutes, be open to all persons:Provided that nothing in this section, shall require the University to admit to any course of study any person who do not meet the prescribed academic requirements/ standards for admission or to retain on the rolls of the University, persons whose academic records are below the minimum standards required for the award of a degree or whose personal conduct is such as to be inimical to the purpose of the University or to the appropriate rights and privileges of other students and staff.
