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[Cites 0, Cited by 0] [Section 6D] [Entire Act]

Bengal Presidency - Subsection

Section 6D(e) in Court of Wards Act, 1879

(e)the property and the person of any minor member of the family of any proprietor referred to in clause (a), (b), (c) or (f) of sub-section (1) of section 6 who is resident within its jurisdiction and has an immediate or reversionary interest in the property of any such proprietor; and