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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in The Petroleum and Natural Gas Regulatory Board (Levy of Fee and Other Charges) Regulations, 2007

(7)Any entity liable to pay Other Charges or late payment surcharge in accordance with this regulation shall submit details of remittance in Form - I attached to this regulation, within seven days of making such payment.