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Union of India - Section

Section 22 in The Kandla Harbour Craft Rules, 1955

22. Licensed harbour craft not to interfere with moorings or approaching vessels before they anchor.

- No person in charge of or navigating any licensed harbour craft shall attempt to make such harbour craft fast to any mooring or mark buoy, or go alongside of a vessel approaching an achorage before such vessel has anchored or has moored to a buoy.