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State of Uttar Pradesh - Section

Section 7 in The U.P. Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977

7. Exemptions.

- The cut referred to in clause 6 shall not apply to the electrical connections of hospitals, waterworks, sewage pumping works, tube-wells and pumping sets and used for irrigation of agricultural fields, State Lift Irrigation Schemes and State tube-wells, State pumped canals, railway traction. Defence and Military installations, newspaper printing presses, and Government presses, milk chilling and processing centre, fruit preservation industries, cold storages, fertilizers manufacturing establishments, All-India Radio Stations, Aerodromes, Central and State Government Offices.