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State of Punjab - Section

Section 23 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

23. Record of Service.

- The following record of service of every officer and other employees shall be maintained :-
(i)Personal file;
(ii)Service Book; and
(iii)C.R. File.
Note. - Files at Nos. (i) and (ii) shall be maintained in the office and the file at No. (iii) shall remain in the personal custody of the Managing Director or an officer authorised by him.