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State of Assam - Section

Section 22 in Assam Science & Technology University Act, 2009

22. Post-Graduate Board.

- The Post-Graduate Board shall have the following members, namely : -
(1)the Vice-Chancellor,
(2)the Rector,
(3)six persons from amongst the Professors and Heads of Departments of the affiliated colleges elected by the Academic Council,
(4)two members of the Academic Council who err Professors or Heads of Department of the University Colleges, elected by the Academic Council,
(5)four persons who may or may not be professors of University to be nominated by the Vice-Chancellor, and
(6)one member of Examination Committee to be nominated b the Vice-Chancellor.