Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in Extradition Treaty between the Republic of India and the Republic of Azerbaijan 22. Consultation. Any matter arising from implementation or interpretation of this Treaty shall be settled by consultations through diplomatic channels.Article 23
