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State of Tamilnadu - Section

Section 20 in Tamil Nadu District Municipalities Building Rules, 1972

20. Space about huts.

- No portion of a hut shall be placed within 1.75 metres of a masonry or wooden building, provided that there shall be a minimum open space of 1.25 metres between the waves or between the wave of the hut and a masonry wall, as the case may be.