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Union of India - Section

Section 20 in The Punjab Reorganisation Act, 1966

20. Legislative Council of Punjab.

- On and from the appointed day, there shall be forty seats in the Legislative Council of Punjab, and in the Third Schedule to the Representation of the People Act, 1950, for the existing entry 7, the following entry shall be substituted, namely :-"7. Punjab 40 14, 33 14 6".