Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 1 May, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.26 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......CC No.8950/2017
(Arising out of impugned final judgment and order dated 31/08/2016
in WPC No.1199/2015 passed by the High Court Of Orissa At Cuttack)
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA AND ORS Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 01/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Maninder Singh, ASG
Mrs. Anil Katiyar,Adv.
Mr. Manish Pushkarna, Adv.
Mr. Shekhar Vyas, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.05.02 17:28:17 IST Reason: