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[Cites 1, Cited by 21]

Himachal Pradesh High Court

Man Singh vs . State Of H.P. And Others (Cwp No. 1508 Of on 27 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Man Singh Vs. State of H.P. and others (CWP No. 1508 of 2020) a/w connected matter CWP No. 1508 of 2020 a/w CWP No. 2704 of 2021 .

27.04.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner(s).

M/s Sumesh Raj & Dinesh Thakur, Additional Advocate Generals, with Mr. J.S. Bagga, Assistant Advocate General, for respondents.

CWP No. 1508 of 2020 & CWP No. 2704 of 2021 a/w CMP No. 12335 of 2021 in CWP No. 1508 of 2020 As prayed for, list after two weeks.

(Ajay Mohan Goel) Judge April 27, 2022 (bhupender) ::: Downloaded on - 27/04/2022 20:08:19 :::CIS