Himachal Pradesh High Court
Man Singh vs . State Of H.P. And Others (Cwp No. 1508 Of on 27 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Man Singh Vs. State of H.P. and others (CWP No. 1508 of 2020) a/w connected matter CWP No. 1508 of 2020 a/w CWP No. 2704 of 2021 .
27.04.2022 Present: Mr. Naresh K. Sharma, Advocate, for the petitioner(s).
M/s Sumesh Raj & Dinesh Thakur, Additional Advocate Generals, with Mr. J.S. Bagga, Assistant Advocate General, for respondents.
CWP No. 1508 of 2020 & CWP No. 2704 of 2021 a/w CMP No. 12335 of 2021 in CWP No. 1508 of 2020 As prayed for, list after two weeks.
(Ajay Mohan Goel) Judge April 27, 2022 (bhupender) ::: Downloaded on - 27/04/2022 20:08:19 :::CIS