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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(16) in The Bharathiar University Act, 1981

(16)to prescribe the fees to be charged for the approval and affiliation of colleges for admission to the examination, degrees and diplomas of the University, for the registration of graduates, for the renewal of such resignation and for all or any of the purposes specified in section 4;