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[Cites 0, Cited by 0] [Section 36AA(2)] [Section 36AA] [Entire Act]

Union of India - Subsection

Section 36AA(2)(a) in The Banking Regulation Act, 1949

(a)[act as such chairman or director] [Substituted by Act 58 of 1968, Section 13, for " act as such director" (w.e.f. 1.2.1969).] or chief executive officer or other officer or employee of the banking company;