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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(3)(b) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(b)The provisions of this Act shall mutatis mutandis apply to every notification issued under sub-section (1) as they apply to a notification under section 3.