Section 39 in Utkal University of Culture Act, 1999
39. Special provisions for students.
- Notwithstanding anything contained in this Act, the statutes or the regulations, every student of the Colleges or Institutions, which have been disaffiliated or transferred from other Universities In accordance with provisions of section 37 who was studying in such Colleges or Institutions and was eligible to be admitted to any examination held or conducted by other Universities, shall be permitted to complete his courses of study 0r be admitted to the examination of the University and the University shall make arrangement:(a)for the instruction, teaching, training and holding examination for such students for such period in such manner as may be deter mined by the Vice-Chancellor in accordance With the courser of studies of other Universities concerned, and(b)for the conferment of the corresponding degree, diploma or other academic distinctions of the University upon the qualified students on the result of such examinations.
