Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jammu-Kashmir - Subsection Section 19(b) in Jammu and Kashmir Alienation of Land Act, SVT. 1995 (1938 A.D) (b)crops and other products of the earth which have been grown on the land during the past year and have been reaped or gathered.
