Section 14(2)(e) in Rajasthan Co-operative Societies Rules, 2003

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(e)a Khadi Village Industries Board constituted under the Rajasthan Khadi and Village Industries Board Act 1955 (Act No. 5 of 1955).

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