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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(1)(b) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(b)its income from fees, other income generated from Pt. B.D. Sharma PGIMS, endowment, donations, gifts and grants; and any other income accruing to University;