Section 11(2)(a) in Daman and Diu Value Added Tax Regulation, 2005

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)adjust the said amount in the same tax period against the tax payable by him under the Central Sales Tax Act, 1956 (74 of 1956), if any; and

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