Delhi High Court - Orders
Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 26 August, 2025
$~35 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 612/2019 & CM APPL. 34671/2023
DR GURWINDER SINGH & ANR .....Appellants
Through: None.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati,
Mr. Vedant Sood, Adv. for R-1
Mr. Zorwar Singh, Mr. Hitesh
Mankar, Advs. for R-3
Mr Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Mr. Rajkumar Maurya, Mr.
Divyansh Singh Dev, Advs.
+ LPA 614/2019 & CM APPL. 34676/2023
DR MAYANK SHARMA .....Appellant
Through: None.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati,
Mr. Vedant Sood, Adv. for R-1
Mr. Zorwar Singh, Mr. Hitesh
Mankar, Advs. for R-3
Mr Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Mr. Rajkumar Maurya, Mr.
Divyansh Singh Dev, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 22:16:53
+ LPA 643/2019 & CM APPL. 43947/2019
DR ALBEE GUPTA .....Appellant
Through: None.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati,
Mr. Vedant Sood, Adv. for R-1
Mr. Zorwar Singh, Mr. Hitesh
Mankar, Advs. for R-3
Mr Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Mr. Rajkumar Maurya, Mr.
Divyansh Singh Dev, Advs.
+ LPA 716/2019, CM APPL. 49067/2019, CM APPL.
49068/2019, CM APPL. 49070/2019, CM APPL. 13892/2021
& CM APPL. 34672/2023
DR HARNOOR SINGH PRUTHI .....Appellant
Through: None.
versus
NATIONAL MEDICAL COMMISSION & ORS
.....Respondents
Through: Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Bhanu Gulati,
Mr. Vedant Sood, Adv. for R-1
Mr. Zorwar Singh, Mr. Hitesh
Mankar, Advs. for R-3
Mr Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Mr. Rajkumar Maurya, Mr.
Divyansh Singh Dev, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/08/2025 at 22:16:53
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 26.08.2025
1. It is already past 04:30 PM. No time left.
2. List on 18.12.2025.
3. A photocopy of the order passed today be kept in the connected matters.
ANIL KSHETARPAL, J.
HARISH VAIDYANATHAN SHANKAR, J. AUGUST 26, 2025/jn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2025 at 22:16:53