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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(v) in Bihar Elementary School Education Committee Act, 2007

(v)"Minority Primary/Middle School" means a school administered by a linguistic ora religious minority as envisaged in clause (1) of Article 31 of the Constitution of India and which is in receipt of Government grants;