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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(a) in The United Provinces Agriculturists Relief Act 1934

(a)in any suit or proceeding relating to a loan against an agriculturist, if the . debtor objects that the creditor has not complied with the provisions of section 32, the Court shall determine such objection before deciding the claim on the merits ;