Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)The portico provided as above shall not rest on the boundary wall and shall be open to provide through access to the rear. In case the Portico is not a cantilevered one and supported by pillars the area shall be included in the coverage.