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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(ii) in Punjab Improvement Trust Leave Rules, 1944

(ii)[Government Officers] [Substituted by Adaptation of Laws (Third Amendment) Order, 151, for 'Servant of the Crown.'] on foreign service with the trust will be governed by the leave rules applicable to the service to which they belong.