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[Cites 0, Cited by 0] [Section 52H(1)] [Section 52H] [Entire Act]

Union of India - Subsection

Section 52H(1)(c) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(c)a person in-charge of an ambulance or a first-aid station or a first-aid box to possess and use, in an emergency, essential narcotic drug, in such quantity and in such manner as may be specified in the said order.