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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(4)(ii) in National Housing Bank (Officers') Service Regulations, 1997

(ii)In the case of such Scale H officers, who were in Bank's Service in this Scale prior to 1-12-1995. the protection as per clause (i) above the would be available even after promotion to Scale III.