Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(2)(d) in Maharashtra Minor Mineral Extraction (Development and Regulation)Rules, 2013

(d)the nature and quality of technical staff employed or to be employed by the applicant,