Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Constitution Subarticle Section 2(a) in THE CONSTITUTION (TWENTY-FIRST AMENDMENT) ACT, 1967 (a)entries 12 to 14 shall be re-numbered as entries 13 to 15 respectively, and
