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[Cites 0, Cited by 0] [Section 90(12)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(12)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)For the purposes of sub-clause (i) above, the Chairman of the Board shall have all the powers of a Head Department and the Executive Council shall exercise all powers vested in the Government in so far as the employees of the Board are concerned.