53. Succession to a woman holding an interest otherwise.
- When a Bhumidhar or Asami, other than one mentioned in section 50 or 51, who is a woman dies, her interest in the holding shall devolve in accordance with the order of succession given below:(a)Male lineal descendants in the male line of descent:Provided that no member of this class shall inherit of any male descendant between him and the deceased is alive:Provided further that the son or sons of a predeceased son how low so ever shall inherit the share which would have developed upon the deceased if he had been then alive;(b)husband(c)widow of male lineal descendant in the male line of descent;(d)daughter;(e)daughter son;(f)husband brother;(g)husband brother son
