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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(j) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(j)[ "Specified societies" or "society" means a specified society as defined in clause (c) of sub-section (2) of section 144-A;] [Substituted by G.N. of 19.7.1972.]