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State of Bihar - Section

Section 3 in Bihar Dresser Cadre Rules, 2014

3. Constitution of Cadre.

- The cadre of Dresser shall be at District level. In this cadre, number of posts in every grades and total number of posts of the cadre shall be the same are sanctioned by the government, from time to time. The Dresser of a district cadre will also be posted in the Medical college Hospitals and Super Speciality hospitals located in the concerned district.