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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(1)(i) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(i)Persons who supply electricity generated by themselves and/or supplied to them by an authorised person, for the purposes of an event or function not exceeding one month, and when the electricity is distributed through a system owned by them;