Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 426] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(42) in The General Clauses Act, 1897

(42)person shall include any company or association or body of individuals, whether incorporated or not;