Delhi High Court - Orders
M/S Servotech Power Systems Ltd vs M/S Energy Efficiency Services Ltd. & ... on 13 September, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 73/2023
M/S SERVOTECH POWER SYSTEMS LTD .....Petitioner
Through: Mr. Vishal Tanwar,
Advocate.
Versus
M/S ENERGY EFFICIENCY SERVICES LTD. & ANR.
.....Respondents
Through: Mr. Vaibhav Choudhary and
Mr. Tushar Jain, Advocates
for R-1.
CORAM:
JOINT REGISTRAR (JUDICIAL) SH. DEVENDER
KUMAR GARG (DHJS)
ORDER
% 13.09.2023 Regular steno is on leave today.
I.A. 17529/2023 (application under Section 151 CPC for condonation of delay of64 days in filing the reply to the petition on behalf of the respondent no.1)
1. File has been taken up today on filing of the captioned IA.
2. It is submitted that the matter is coming up for hearing before the undersigned on 20.11.2023.
3. Learned counsel for petitioner accepts notice and seeks time to file reply.
4. Let the reply be filed to the captioned IA within four weeks and rejoinder thereto be filed within three weeks, thereafter.
5. It is submitted that matter is coming up for hearing before the Hon'ble Court on 09th January, 2024.
6. Re-notify the captioned IA for completion of This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 20:54:15 pleadings and further proceedings on 20th November, 2023.
DEVENDER KUMAR GARG (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 13, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 20:54:15