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Jammu & Kashmir High Court - Srinagar Bench

Muzaffer Ahmad Bhat And Ors vs Government Of J And K And Ors on 5 February, 2020

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

             S.No. 100
            Advance List


                               HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR


                                                                   WP(C) 3322/2019

           MUZAFFER AHMAD BHAT AND ORS

                                                                         ...Petitioner(s)

                                       Through: None.


                                             V/s

           GOVERNMENT OF J AND K AND ORS.



                                                                   ...Respondent(s)

                                       Through: None.

           Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                   ORDER

05.02.2020 Await appearance. List again on 08.07.2020.

(DHIRAJ SINGH THAKUR) JUDGE Srinagar 05.02.2020 Muzammil. Q MUZAMIL QADIR 2020.02.06 16:19 I attest to the accuracy and integrity of this document