Jammu & Kashmir High Court - Srinagar Bench
Muzaffer Ahmad Bhat And Ors vs Government Of J And K And Ors on 5 February, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
S.No. 100
Advance List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
WP(C) 3322/2019
MUZAFFER AHMAD BHAT AND ORS
...Petitioner(s)
Through: None.
V/s
GOVERNMENT OF J AND K AND ORS.
...Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
05.02.2020 Await appearance. List again on 08.07.2020.
(DHIRAJ SINGH THAKUR) JUDGE Srinagar 05.02.2020 Muzammil. Q MUZAMIL QADIR 2020.02.06 16:19 I attest to the accuracy and integrity of this document