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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(4) in Uttar Pradesh Municipal Corporation Act, 1959

(4)A co-opted member shall have the right to speak in and otherwise to take part in the proceedings of the Development Committee or of any sub-committee thereof of which he may be a member but shall not by virtue of this sub-section be entitled to vote.