Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 818W in Rules of the High Court of Judicature for Rajasthan, 1952

818W. Transmission of certified copy of the decree.

- The Court shall send a certified copy of every decree for divorce or nullity or dissolution of marriage to the marriage officer appointed under section 3 of the Act.