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State of Assam - Section

Section 2 in Assam Education Service Rules, 1982

2. Definitions.

- In these rules unless there is anything repugnant in the subject or context-
(a)"Appointing Authority" means the Governor of Assam.
(b)"Commission" means the Assam Public Service Commission ;
(c)"Director" means the Director of Public Instruction ;
(d)"Government Degree College" means Cotton College, Diphu College, Haflong College and any other College as may be declared by the Government to be Government Degree College from time to time.
(e)"Government" means the State Government of Assam ;
(f)"Member" means a member of Assam Education Service ;
(g)"Select List" means the select list as referred to in Rule 12 ;
(h)"Selection Board" means the Selection Board as referred to in Rule 13 ;
(i)"Service" means the Assam Education Service ;
(j)"Year" means the Calendar Year.