Madhya Pradesh High Court
Middle India Radhasoami Charitable ... vs Hare Singh on 23 September, 2019
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 CONC-2294-2019
The High Court Of Madhya Pradesh
CONC-2294-2019
(MIDDLE INDIA RADHASOAMI CHARITABLE SOCIETY DAYAL BAGH AGRA Vs HARE SINGH)
1
Jabalpur, Dated : 23-09-2019
Shri Siddharth Patel, Advocate for the petitioner.
Heard on the question of admission.
Let notice be issued to the respondents/contemnors on payment of
process fee within seven days by both ordinary as well as RAD mode, returnable within four weeks.
(SANJAY DWIVEDI) JUDGE Priya.P Digitally signed by Priyanka Pithawe Date: 25/09/2019 14:54:19