Delhi High Court - Orders
Culver Max Entertainment Private ... vs Union Of India & Anr on 3 November, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14093/2022
CULVER MAX ENTERTAINMENT PRIVATE LIMITED
(FORMERLY SONY PICTURES NETWORKS INDIA PVT.
LTD.) ..... Petitioner
Through: Ms. Shilpa Gamnani, Adv.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Apoorv Kurup, Adv. and
Ms. Damini GARG, G.P. for
UOI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 03.11.2022 CM APPL. 47046/2022 (Modification of O. D. 28-09-2022) Learned counsel appearing for the petitioners may file a reply to the instant application which seeks modification of the order of 28 September 2022 insofar as it stays further proceedings before the Telecom Disputes Settlement and Appellate Tribunal ["TDSAT"]. Let that reply be filed within a period of four weeks from today.
List along with W.P.(C) 14080/2022 and W.P.(C) 14039/2022 to be called on 24.01.2023.
YASHWANT VARMA, J.
NOVEMBER 3, 2022 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:04.11.2022 18:12:07