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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(c) in Tamil Nadu Local Bodies Delimitation Regulations, 2017

(c)The Commission shall authorize the District Delimitation Authority or any authority designated by the Commission to cause the publication of the draft delimitation order in the offices of the Local Body concerned and other public offices and in local newspapers, if necessary, and invite public objections and suggestions on the draft delimitation order.