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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(5) in The Orissa Veterinary Council Rules, 1997

(5)The president, when present shall preside over every meeting of the Executive Committee and in his absence the Vice-President shall preside over the meeting. If both the President and Vice-President are absent the members present shall elect one of the members present to preside over the meeting.