Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 40] [Entire Act] NCT Delhi - Subsection Section 40(b) in Delhi Sales Tax Act, 1975 (b)discontinues his business or changes his place of business or warehouse, or opens a new place of business; or
