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[Entire Act]
State of Uttar Pradesh - Section
Section 4 in The U.P. State Electricity Board Establishments (Entry, Exit and Search) Regulations, 1974
4. Name and designation of gateman/person authorised to search .....................................................................
Search Report| Witness | 1 ................. | Signature/Thumb impression(of workman) |
| 2 ................. | Signature ....................(of theperson who searched the workman) |