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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1)(c) in The Assam State Electricity Board Engineering Service Regulations, 1973

(c)Service spent on deputation to a corresponding or a higher post may be allowed by the Board to count towards the period of probation fixed under this regulation.